Twenty First Century Gases ... vs State Of U.P. Thru. ...
2017 Latest Caselaw 5183 ALL

Citation : 2017 Latest Caselaw 5183 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Twenty First Century Gases ... vs State Of U.P. Thru. ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3260 of 2015
 

 
Petitioner :- Twenty First Century Gases Pvt.Ltd.,Thru. M.D. & Anr.
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Power,Govt. Of U.P. & 6 Ors.
 
Counsel for Petitioner :- Nakul Dubey
 
Counsel for Respondent :- C.S.C.,Prashant Arora
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Nakul Dubey, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

Download the LatestLaws.com Mobile App