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Mohan Lal vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 5181 ALL

Citation : 2017 Latest Caselaw 5181 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Mohan Lal vs State Of U.P. Thru. Prin. Secy. ... on 7 October, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3100 of 2015
 

 
Petitioner :- Mohan Lal
 
Respondent :- State Of U.P. Thru. Prin. Secy. Social Welfare & 3 Ors.
 
Counsel for Petitioner :- Durga Prasad
 
Counsel for Respondent :- C.S.C.,Indra Pratap Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 7.10.2017

psd

 

 

 
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