Smt. Phoolmati & Another vs Chauthi Prasad Gupta (Dead) & ...
2017 Latest Caselaw 5180 ALL

Citation : 2017 Latest Caselaw 5180 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Smt. Phoolmati & Another vs Chauthi Prasad Gupta (Dead) & ... on 7 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 82 of 2010
 

 
Appellant :- Smt. Phoolmati & Another
 
Respondent :- Chauthi Prasad Gupta (Dead) & Others
 
Counsel for Appellant :- O.P. Pandey,P.K. Pandey
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The case is passed over for today.

List in the next cause list.

Order Date :- 7.10.2017

Ishan

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