Union Of India & Others vs M/S Larsen Air Conditioning And ...
2017 Latest Caselaw 5179 ALL

Citation : 2017 Latest Caselaw 5179 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Union Of India & Others vs M/S Larsen Air Conditioning And ... on 7 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1227 of 2003
 

 
Appellant :- Union Of India & Others
 
Respondent :- M/S Larsen Air Conditioning And Regrigeration Co. & Another
 
Counsel for Appellant :- Anand Kumar,N.K.Nagvanshi,S.K. Mishra
 
Counsel for Respondent :- B.D.Shukla,Manish Tandon
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Two weeks' time is granted to the learned counsels for either of the parties to supply their paper books respectively, in order to assist the Court keeping in view the nature of the dispute raised in this appeal.

List the appeal on 1st November, 2017.

Order Date :- 7.10.2017

Ishan

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