Firoj vs State Of U.P.
2017 Latest Caselaw 5175 ALL

Citation : 2017 Latest Caselaw 5175 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Firoj vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8271 of 2017
 

 
Applicant :- Firoj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Varun Kumar Gupta,Vishnu Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Vishnu Pandey, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks.

Rejoinder affidavit, if any, may be filed with one week thereafter

List on 8.11.2017.

Order Date :- 7.10.2017

Download the LatestLaws.com Mobile App