Ajai Kumar Yadav vs State Of U.P.
2017 Latest Caselaw 5172 ALL

Citation : 2017 Latest Caselaw 5172 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Ajai Kumar Yadav vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8253 of 2017
 

 
Applicant :- Ajai Kumar Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Balram Yadava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Balram Yadav, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within three weeks.

Rejoinder affidavit, if any, may be filed with one week thereafter.

list on 13.11.2017.

Order Date :- 7.10.2017

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