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Ramdhari Chauhan And Anr. vs State Of U.P.
2017 Latest Caselaw 5171 ALL

Citation : 2017 Latest Caselaw 5171 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Ramdhari Chauhan And Anr. vs State Of U.P. on 7 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8251 of 2017
 

 
Applicant :- Ramdhari Chauhan And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Srivastava,Anand Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Pradeep Kumar Tripathi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri Pradeep Kumar Tripathi on behalf of the complainant is taken on record.

On his request counter affidavit may be filed within three days.

It is made clear that no further time will be granted.

List on 12.10.2017.

Order Date :- 7.10.2017

IA

 

 

 
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