Sandeep Dubey vs State Of U.P.
2017 Latest Caselaw 5170 ALL

Citation : 2017 Latest Caselaw 5170 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Sandeep Dubey vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8249 of 2017
 

 
Applicant :- Sandeep Dubey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri S.K.Srivastava, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

As prayed by the earned counsel for the applicant list on 30.10.2017.

Order Date :- 7.10.2017

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