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Vijay Dubey vs State Of U.P.
2017 Latest Caselaw 5167 ALL

Citation : 2017 Latest Caselaw 5167 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Vijay Dubey vs State Of U.P. on 7 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8246 of 2017
 

 
Applicant :- Vijay Dubey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashant Shukla,Aditya Kumar Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Maurya, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks by the learned AGA.

List thereafater.

Order Date :- 7.10.2017

IA

 

 

 
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