Puneet Bajpayee vs State Of U.P.
2017 Latest Caselaw 5166 ALL

Citation : 2017 Latest Caselaw 5166 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Puneet Bajpayee vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8245 of 2017
 

 
Applicant :- Puneet Bajpayee
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amitabh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Dharmendra Trivedi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Dharmendra Trivedi has filed power on behalf of the complainant which is taken on record.

On his request two weeks' time is allowed to file counter affidavit.

List in the week commencing 1.11.2017.

In the meantime learned AGA may also file counter affidavit.

Order Date :- 7.10.2017

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