Kishun @ Ram Kishan vs State Of U.P.
2017 Latest Caselaw 5163 ALL

Citation : 2017 Latest Caselaw 5163 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Kishun @ Ram Kishan vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8242 of 2017
 

 
Applicant :- Kishun @ Ram Kishan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Bhanu Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri C.B.Singh, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within three weeks.

Rejoinder affidavit, if any, may be filed with one week thereafter

List on 8.11.2017.

Order Date :- 7.10.2017

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