Pole Nishad vs State Of U.P.
2017 Latest Caselaw 5162 ALL

Citation : 2017 Latest Caselaw 5162 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Pole Nishad vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8240 of 2017
 

 
Applicant :- Pole Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pranav Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Pranav Pandey, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.

Learned counsel for the applicant stated that supplementary affidavit is under preparation.

As prayed, put up on 9.10.2017.

Order Date :- 7.10.2017

Download the LatestLaws.com Mobile App