M/S Vikas Exports vs U.P. State Industrial ...
2017 Latest Caselaw 5147 ALL

Citation : 2017 Latest Caselaw 5147 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

M/S Vikas Exports vs U.P. State Industrial ... on 6 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 56669 of 2006
 

 
Petitioner :- M/S Vikas Exports
 
Respondent :- U.P. State Industrial Development Corporation Ltd. And Other
 
Counsel for Petitioner :- Shesh Kumar,T.A.Khan
 
Counsel for Respondent :- C.S.C.,Addl. S.G.I / 2340,Mahesh Narain Singh,Mithilesh Ch. Tripathi,V.K.Nagaich
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri T.A. Khan, learned counsel for the petitioner prays for three weeks' time to file rejoinder affidavit. Counter affidavit filed on behalf of the respondent is taken on record.

List after three weeks.

Order Date :- 6.10.2017

Ishan

Download the LatestLaws.com Mobile App