Wajid Yaar Khan vs U.P. Rajya Vidyut Parishad And ...
2017 Latest Caselaw 5144 ALL

Citation : 2017 Latest Caselaw 5144 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Wajid Yaar Khan vs U.P. Rajya Vidyut Parishad And ... on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 89 of 2002
 

 
Appellant :- Wajid Yaar Khan
 
Respondent :- U.P. Rajya Vidyut Parishad And Another
 
Counsel for Appellant :- T.A.Khan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri T.A.Khan, learned counsel for the appellant.

List after two weeks.

Order Date :- 6.10.2017

Gss

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