Mohammad Saeed And Others vs Mohammad Salim And Others
2017 Latest Caselaw 5143 ALL

Citation : 2017 Latest Caselaw 5143 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Mohammad Saeed And Others vs Mohammad Salim And Others on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 155 of 2002
 

 
Appellant :- Mohammad Saeed And Others
 
Respondent :- Mohammad Salim And Others
 
Counsel for Appellant :- Tarun Varma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to take step for summoning the record.

List after four weeks along with the lower court record.

Order Date :- 6.10.2017

Gss

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