Alam Giri vs Sukurullah And Others.
2017 Latest Caselaw 5140 ALL

Citation : 2017 Latest Caselaw 5140 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Alam Giri vs Sukurullah And Others. on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 365 of 2005
 

 
Appellant :- Alam Giri
 
Respondent :- Sukurullah And Others.
 
Counsel for Appellant :- M.P. Sarraf,Birendra Kumar,G.K.Gupta,M.P.Sarraf,Yatindra
 
Counsel for Respondent :- Santosh Dwivedi,Santosh Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List in the next cause list.

Order Date :- 6.10.2017

Gss

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