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State Of U.P. vs Kamla Devi
2017 Latest Caselaw 5139 ALL

Citation : 2017 Latest Caselaw 5139 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
State Of U.P. vs Kamla Devi on 6 October, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- MISC. SINGLE No. - 2400 of 1994
 
Petitioner :- State Of U.P.
 
Respondent :- Kamla Devi
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Paper book of connected petition no. 2857 (M/S) of 1992 is reported to be not traceable.

2. From several dates, this Court is directing to make available the paper book of above petition but in vein.

3. Sri Ram Desh, Section Officer, Misc. Single appeared and want some time to trace the record .

4. One month time is given for said purpose.

5. List thereafter.

Order Date :- 6.10.2017

Pachhere/-

 

 

 
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