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Shanker Moi Bose & Another vs Mumtaj Ahmad & Others
2017 Latest Caselaw 5137 ALL

Citation : 2017 Latest Caselaw 5137 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
Shanker Moi Bose & Another vs Mumtaj Ahmad & Others on 6 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1659 of 2001
 

 
Appellant :- Shanker Moi Bose & Another
 
Respondent :- Mumtaj Ahmad & Others
 
Counsel for Appellant :- Ram Singh,Amit Kumar Sinha
 
Counsel for Respondent :- Vashishtha Tiwari,D.C.Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Hari Ram Verma, holding brief of Sri D.C. Srivastava for the Insurance Company, may seek instructions, keeping in view, the fact that the other deceased in the same accident Pradeep Kumar Tiwari was represented by his heirs in the claim petition in the court below, who entered into a compromise with the Insurance Company, as such, it would be appropriate that the Insurance Company informs the Court about the amount that came to be settled between the parties in the said case.

Put up on Monday, i.e., on 09.10.2017.

Order Date :- 6.10.2017

Ishan

 

 

 
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