Raju vs State Of U.P. & Another
2017 Latest Caselaw 5136 ALL

Citation : 2017 Latest Caselaw 5136 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Raju vs State Of U.P. & Another on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1721 of 2017
 

 
Appellant :- Raju
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Bal Krishna Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri B.K.Shukla, learned counsel for the appellant and Sri M.B.Singh, learned AGA for the State are present.

Issue notice to respondent no. 2 returnable at an early date.

List on 1.11.2017.

Order Date :- 6.10.2017

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