Citation : 2017 Latest Caselaw 5134 ALL
Judgement Date : 6 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 8200 of 2017 Applicant :- Munnar @ Pramod Kumar Dixit & Ors. Opposite Party :- State Of U.P. Counsel for Applicant :- Suniti Sachan,Aviral Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1.Supplementary affidavit filed on behalf of accused-applicant is taken on record.
2. Learned AGA prays for and is allowed a week time to file counter affidavit.
3. List in the next week.
Order Date :- 6.10.2017
Pachhere/-
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