Smt. Shuggi Devi vs State Of U.P.
2017 Latest Caselaw 5133 ALL

Citation : 2017 Latest Caselaw 5133 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Smt. Shuggi Devi vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8192 of 2017
 

 
Applicant :- Smt. Shuggi Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- J.K. Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Sarvesh Kumar Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri S.K.Pandey on behalf of the complainant is taken on record.

Sri J..K.Gupta, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within one week.

List on 13.10.2017.

Order Date :- 6.10.2017

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