Sobh Nath Yadav vs State Of U.P.
2017 Latest Caselaw 5127 ALL

Citation : 2017 Latest Caselaw 5127 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Sobh Nath Yadav vs State Of U.P. on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22772 of 2017
 

 
Applicant :- Sobh Nath Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Yadav
 
Counsel for Opposite Party :- G.A.,Amit Kumar Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Om Prakash Yadav, learned counsel for the applicant.

List after two weeks.

Order Date :- 6.10.2017

Gss

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