Ramesh Chandra Gupta & Another vs Jagdish Chandra Samdani & Others
2017 Latest Caselaw 5125 ALL

Citation : 2017 Latest Caselaw 5125 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Ramesh Chandra Gupta & Another vs Jagdish Chandra Samdani & Others on 6 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3785 of 2008
 

 
Appellant :- Ramesh Chandra Gupta & Another
 
Respondent :- Jagdish Chandra Samdani & Others
 
Counsel for Appellant :- Dr. G.S.D.Mishra,Udit Chandra
 
Counsel for Respondent :- V.C.Dixit
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The case is passed over on the illness slip of Sri V.C. Dixit, counsel for the respondent.

Order Date :- 6.10.2017

Ishan

Download the LatestLaws.com Mobile App