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The New India Assurance Co. Ltd. vs Smt. Nisha Rastogi And Others
2017 Latest Caselaw 5124 ALL

Citation : 2017 Latest Caselaw 5124 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
The New India Assurance Co. Ltd. vs Smt. Nisha Rastogi And Others on 6 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1967 of 2010
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Nisha Rastogi And Others
 
Counsel for Appellant :- P.K. Sinha
 
Counsel for Respondent :- N. Shukla,O.P. Pandey
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Heard Sri P.K. Sinha, learned counsel for the appellant and Sri N. Shukla, learned counsel for the opposite party.

Put up tomorrow, i.e., on 07.10.2017.

Order Date :- 6.10.2017

Ishan

 

 

 
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