Amarjeet Yadav vs State Of U.P.
2017 Latest Caselaw 5118 ALL

Citation : 2017 Latest Caselaw 5118 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Amarjeet Yadav vs State Of U.P. on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40146 of 2016
 

 
Applicant :- Amarjeet Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gauri Shanker Mishra,Swati Agrawal
 
Counsel for Opposite Party :- G.A.,Rakesh Prasad,Sanjay Kumar
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant be taken on record.

Vide order dated 7.9.2017 progress report of trial was called for from the Sessions Judge concerned. Office report dated 6.10.2017 shows that the same is still awaited.

Issue reminder to the Sessions Judge concerned for sending the progress report of trial within a period of ten days.

List thereafter.

Order Date :- 6.10.2017

Gss

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