Pradeep Singh vs State Of U.P. And Anr.
2017 Latest Caselaw 5116 ALL

Citation : 2017 Latest Caselaw 5116 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Pradeep Singh vs State Of U.P. And Anr. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8217 of 2017
 

 
Applicant :- Pradeep Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Anand Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Tripathi, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks. Rejoinder affidavit, if, any, may be filled within one week thereafter.

List on 31.10.2017.

Order Date :- 6.10.2017

Download the LatestLaws.com Mobile App