Chhotoo @ Dheeraj vs State Of U.P.
2017 Latest Caselaw 5114 ALL

Citation : 2017 Latest Caselaw 5114 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Chhotoo @ Dheeraj vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8213 of 2017
 

 
Applicant :- Chhotoo @ Dheeraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh,Vivek Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Supplementary affidavit filed on behalf of the applicant is taken on record.

Sri Vivek Mishra, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

List and connect with Criminal Misc. Case(B) No.1133 of 2017 on 31.10.2017.

In the meantime counter affidavit may be filed.

Order Date :- 6.10.2017

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