Neeraj vs State Of U.P.
2017 Latest Caselaw 5110 ALL

Citation : 2017 Latest Caselaw 5110 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Neeraj vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8224 of 2017
 

 
Applicant :- Neeraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhaker Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Sudhakar Prakash, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within three weeks. Rejoinder affidavit, if, any, may be filled within one week thereafter.

List on 2.11.2017.

Order Date :- 6.10.2017

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