Abdul Rauf vs State Of U.P.
2017 Latest Caselaw 5109 ALL

Citation : 2017 Latest Caselaw 5109 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Abdul Rauf vs State Of U.P. on 6 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8220 of 2017
 

 
Applicant :- Abdul Rauf
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irshad Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Vimal Kishor Singh, Advocate filed his vakalatnama on behalf of complainant is taken on record.

2. Learned AGA as well as learned counsel for complainant prays for and is allowed a week time to file counter affidavit.

3. List in the next cause list.

Order Date :- 6.10.2017

Pachhere/-

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