Raj Mani Yadav ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 5100 ALL

Citation : 2017 Latest Caselaw 5100 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Raj Mani Yadav ( Second Bail ) vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8207 of 2017
 

 
Applicant :- Raj Mani Yadav ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Srivastava, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

List and connect with Criminal Misc. Case(B) No.2561 of 2015..

As prayed list in the next week.

Order Date :- 6.10.2017

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