Deshraj Singh Yadav [Second Bail] vs State Of U.P.
2017 Latest Caselaw 5098 ALL

Citation : 2017 Latest Caselaw 5098 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Deshraj Singh Yadav [Second Bail] vs State Of U.P. on 6 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8202 of 2017
 
Applicant :- Deshraj Singh Yadav [Second Bail]
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1.List before appropriate bench.

2.Learned AGA prays for and is allowed a week time to file counter affidavit.

3.List thereafter.

Order Date :- 6.10.2017

Pachhere/-

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