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Khushi Ram And Anr. vs State Of U.P.
2017 Latest Caselaw 5097 ALL

Citation : 2017 Latest Caselaw 5097 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
Khushi Ram And Anr. vs State Of U.P. on 6 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8164 of 2017
 

 
Applicant :- Khushi Ram And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deo Raj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri D.R.Singh, learned counsel for the applicants and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.

List on 1.11.2017.

Order Date :- 6.10.2017

IA

 

 

 
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