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Siddhu vs State Of U.P.
2017 Latest Caselaw 5096 ALL

Citation : 2017 Latest Caselaw 5096 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
Siddhu vs State Of U.P. on 6 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8157 of 2017
 

 
Applicant :- Siddhu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bhairo Nath
 
Counsel for Opposite Party :- Govt. Advocate,Devi Nandan Srivastava
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri Devki Nandan Srivastava on behalf of the complainant is taken on record.

Sri Bhairo Nath, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within three weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 6.10.2017

IA

 

 

 
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