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Indresh Yadav vs State Of Up
2017 Latest Caselaw 5095 ALL

Citation : 2017 Latest Caselaw 5095 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
Indresh Yadav vs State Of Up on 6 October, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8168 of 2017
 

 
Applicant :- Indresh Yadav
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Nijam Ahamad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Supplementary filed today on behalf of accused-applicant is taken on record.

2. Learned AGA prays for and is allowed a week time to file counter affidavit.

3. List in the next cause list.

Order Date :- 6.10.2017

Pachhere/-

 

 

 
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