Dinesh ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 5094 ALL

Citation : 2017 Latest Caselaw 5094 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Dinesh ( Second Bail ) vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8148 of 2017
 

 
Applicant :- Dinesh ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Amrendra Singh, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

This is the second bail application. The first bail application has been rejected by Hon.Mahendra Dayla, J. on merits on 2.7.2015.

List before appropriate Bench at an early date.

Order Date :- 6.10.2017

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