Kunwar Pata @ Rani vs State Of U.P.
2017 Latest Caselaw 5093 ALL

Citation : 2017 Latest Caselaw 5093 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Kunwar Pata @ Rani vs State Of U.P. on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8147 of 2017
 

 
Applicant :- Kunwar Pata @ Rani
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Neeraj Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Prabhakar Tewari
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri Prabhakar Tiwari on behalf of the complainant is taken on record.

Sri N.K.Mishra, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present,

Counter affidavit may be filed within two weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 6.10.2017

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