Shiv Charan vs State Of U.P.
2017 Latest Caselaw 5091 ALL

Citation : 2017 Latest Caselaw 5091 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Shiv Charan vs State Of U.P. on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5179 of 2017
 

 
Applicant :- Shiv Charan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Subedar Mishra,Prem Babu Verma
 
Counsel for Opposite Party :- G.A.,Ravesh Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 6.10.2017

Gss

Download the LatestLaws.com Mobile App