Sambhaje Jagnath Marethe @ Kishan vs State Of U.P.
2017 Latest Caselaw 5090 ALL

Citation : 2017 Latest Caselaw 5090 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Sambhaje Jagnath Marethe @ Kishan vs State Of U.P. on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19580 of 2017
 

 
Applicant :- Sambhaje Jagnath Marethe @ Kishan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dr. C.P. Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicant even in revised list.

List after two weeks.

Order Date :- 6.10.2017

Gss

Download the LatestLaws.com Mobile App