Citation : 2017 Latest Caselaw 5088 ALL
Judgement Date : 6 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- APPLICATION U/S 482 No. - 32049 of 2017 Applicant :- Suneel Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Rajat Agarwal,Lokesh Kumar Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, put up on 23.10.2017 as fresh.
Order Date :- 6.10.2017
Gss
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