Smt. Saraswati Devi vs Smt.Ram Sia
2017 Latest Caselaw 5084 ALL

Citation : 2017 Latest Caselaw 5084 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Smt. Saraswati Devi vs Smt.Ram Sia on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 290 of 2003
 

 
Appellant :- Smt. Saraswati Devi
 
Respondent :- Smt.Ram Sia
 
Counsel for Appellant :- Kailash Nath Kesharwani,A.K. Saxena,Puneet Bhadauria
 
Counsel for Respondent :- A.K. Tiwari,Dharmendra Singh,Rajiv Lochan Shukla,Rohan Gupta,U.C.Misra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List after ten days.

Order Date :- 6.10.2017

Gss

Download the LatestLaws.com Mobile App