Bagedu vs Sri Shambhu Narain Singh (Dead) & ...
2017 Latest Caselaw 5083 ALL

Citation : 2017 Latest Caselaw 5083 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Bagedu vs Sri Shambhu Narain Singh (Dead) & ... on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1014 of 2004
 

 
Appellant :- Bagedu
 
Respondent :- Sri Shambhu Narain Singh (Dead) & Others
 
Counsel for Appellant :- Ram Niwas Singh,V.K. Chandel,Vinay Kr. Singh Chandel
 
Counsel for Respondent :- A.K. Singh,U.S.M. Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 6.10.2017

Gss

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