Fateh Singh And Another vs Arvind Kumar And Another
2017 Latest Caselaw 5082 ALL

Citation : 2017 Latest Caselaw 5082 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Fateh Singh And Another vs Arvind Kumar And Another on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 608 of 2006
 

 
Appellant :- Fateh Singh And Another
 
Respondent :- Arvind Kumar And Another
 
Counsel for Appellant :- Salil Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned Standing Counsel states that Sri Salil Kumar Rai, learned counsel for the appellants has been elevated to this Bench.

Issue notice to the appellants to engage another counsel returnable at an early date.

List after service of notice upon the appellants.

Order Date :- 6.10.2017

Gss

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