Sant Ram & Others vs Ratan Singh & Others
2017 Latest Caselaw 5081 ALL

Citation : 2017 Latest Caselaw 5081 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Sant Ram & Others vs Ratan Singh & Others on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 683 of 2008
 

 
Appellant :- Sant Ram & Others
 
Respondent :- Ratan Singh & Others
 
Counsel for Appellant :- Raj Kumar
 
Counsel for Respondent :- K.K. Shangloo,Kavindra Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file substitution application with regard to respondent no. 3, Deep Chandra.

List thereafter.

Order Date :- 6.10.2017

Gss

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