Bhajan Singh vs State Of U.P. And Another
2017 Latest Caselaw 5079 ALL

Citation : 2017 Latest Caselaw 5079 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Bhajan Singh vs State Of U.P. And Another on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 428 of 2010
 

 
Appellant :- Bhajan Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Ram Lal Mishra,Anupam Kulshrestha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anupam Kulshrestha, learned counsel for the appellant.

List after two weeks.

Order Date :- 6.10.2017

Gss

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