Bal Kishun & Another vs Hari Charan & Others
2017 Latest Caselaw 5078 ALL

Citation : 2017 Latest Caselaw 5078 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Bal Kishun & Another vs Hari Charan & Others on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 148 of 2007
 

 
Appellant :- Bal Kishun & Another
 
Respondent :- Hari Charan & Others
 
Counsel for Appellant :- J.P. Singh,R.A. Rao,Sudhir Solanki,Vidya Kant Tripathi
 
Counsel for Respondent :- M.A. Siddiqui,Anil Kumar,Rohit Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.A. Rao, learned counsel for the appellants.

List after three weeks.

Order Date :- 6.10.2017

Gss

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