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Ramji Lal vs Sub-Divisional Magistrate ...
2017 Latest Caselaw 5060 ALL

Citation : 2017 Latest Caselaw 5060 ALL
Judgement Date : 5 October, 2017

Allahabad High Court
Ramji Lal vs Sub-Divisional Magistrate ... on 5 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20207 of 2017
 

 
Petitioner :- Ramji Lal
 
Respondent :- Sub-Divisional Magistrate Hathras & 2 Others
 
Counsel for Petitioner :- Dinesh Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioner and learned  A.G.A.

Learned A.G.A. has accepted notice on behalf of respondent nos. 1 and 2.

Issue notice to the respondent no. 3 who may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within a week thereafter.

List thereafter.

Order Date :- 5.10.2017

Gss

 

 

 
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