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Kallu @ Harish @ Hari Shankar vs State Of U.P.
2017 Latest Caselaw 5058 ALL

Citation : 2017 Latest Caselaw 5058 ALL
Judgement Date : 5 October, 2017

Allahabad High Court
Kallu @ Harish @ Hari Shankar vs State Of U.P. on 5 October, 2017
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1554 of 2011
 

 
Appellant :- Kallu @ Harish @ Hari Shankar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Tripahti
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

Lower court's record has been received along with copies of the paper book.

Learned counsel for the appellant may obtain the copies of the paper book from the office.

List after two weeks for further hearing.

Order Date :- 5.10.2017

Monika

 

 

 
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