State Of U.P. vs Dhani Ram Maurya
2017 Latest Caselaw 5054 ALL

Citation : 2017 Latest Caselaw 5054 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

State Of U.P. vs Dhani Ram Maurya on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 962 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Dhani Ram Maurya
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- J K Gupta
 

 
Hon'ble Shashi Kant,J.

List revised. No one is present on behalf of the accused respondent.

Learned A.G.A. is present.

Lower Court's record has been received but paper book has not been prepared.

Office is directed to prepare the paper book within four weeks from today.

List thereafter.

Order Date :- 5.10.2017

Monika

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