Mast Ram And 4 Ors. vs State Of U.P.
2017 Latest Caselaw 5053 ALL

Citation : 2017 Latest Caselaw 5053 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Mast Ram And 4 Ors. vs State Of U.P. on 5 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 564 of 2004
 
Revisionist :- Mast Ram And 4 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Janardan Prasad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. List before appropriate bench.

Order Date :- 5.10.2017

Pachhere/-

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