Desh Raj & Anr. vs State Of U.P.,
2017 Latest Caselaw 5052 ALL

Citation : 2017 Latest Caselaw 5052 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Desh Raj & Anr. vs State Of U.P., on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1044 of 2011
 

 
Appellant :- Desh Raj & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Firoz Ahmad Khan,R.D.Sahi
 
Counsel for Respondent :- G.A.,Jaleel Ahmad
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

As prayed by learned counsel for the appellant, list after two weeks for hearing.

Order Date :- 5.10.2017

Monika

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